AdvocateKhoj:
Present your case, get a lawyer and Win your case
Published by
trak.in
No, the last part
of the title is stretching it up a bit too much. But this new startup
AdvocateKhoj helps users to find well qualified lawyers to fight out your case.
A good lawyer is half battle won!
Legal system in
India is overloaded will millions of cases and more than 3 million cases are
still pending in Indian High courts. This gives Advocate Khoj a readymade
market to target.
AdvocateKhoj
communication platform bridges the gap between clients and advocates by
providing an avenue for talk.
Anyone who needs
legal assistance can present a case (answer some simple questions about their
legal situation) “free of cost” on the AdvocateKhoj website without revealing
his or her identity. Then, member advocates by AdvocateKhoj decide whether to
respond to your legal issue after reviewing your presented case.
Once you get a
reply from an advocate, you are able to view the advocate’s qualification and
experience so that you can make an informed decision on which advocate to hire.
What I really like
about AdvocateKhoj is that a user does not have pay upfront for any of the
services. The payment comes into picture only after the client has decided upon
the lawyer to take his case forward.
Another feature of AdvocateKhoj
is that it uses automated online technologies to match the specific needs of a
consumer with a lawyer, by matching geographically, and also based on a
lawyer’s various salient attributes and legal expertise. The matching is fully
automated and is based on client-entered criteria, so there is no preferential
treatment of any particular lawyer.
The site also
provides comprehensive information and education about Indian law, historical
antecedents, legal tips, areas of law and Indian acts and rules.
I think
AdvocateKhoj has got into a very good niche and being the first entrant into
the market has great chance of success. The only doubt that remains, are Indian lawyers and
consumers that net savvy to adopt AdvocateKhoj?