The International Association of Law Libraries - 2013 Website Award
Published on October 1, 2013
The International Association of Law Libraries (IALL) is a worldwide, cooperative non-profit organization of librarians, libraries, and other persons and institutions concerned with the acquisition, dissemination and use of legal information from sources other than their own jurisdictions.
The members represent all types and sizes of legal collections ranging from academic law libraries to corporate libraries, and from national and parliamentary libraries to administrative agency and court libraries. IALL promotes the law library profession and access to legal information. IALL publishes the International Journal of Legal Information and offers Annual Courses on International Law Librarianship.
AdvocateKhoj Law Library has the privilege of being nominated for the 2013 Website Award Competition by IALL.
The following are the other contenders for this award:
- Bundeskanzleramt Ã-sterreich Rechtsinformationssystem
- Congress.gov
- South African Legal Information Institute (SAFLII)
- GlobaLex
- CanLII
- The CLIC series
- Kluwer Arbitration
- Legal Information
The IALL Website Award committee was composed by Ligita Gjortlere (Riga Graduate School of Law), Teresa Miguel-Stearns (Yale Law School), Mirela Roznovschi (New York University School of Law), and Ivo Vogel (Berlin State Library).
