Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
FORM G Muster Roll
[See rule 37 (iv)]
Name of Establishment……………….. Place………..
| Sl. No. | Name of the working journalist | Time at which work Designation | ||
| Commenced | Ceased | |||
| 1 | 2 | 3 | 4 | 5 |
| Rest interval |
Working hours for the period ending….
1.2.3--31 |
Total hours worked in consecutive period of 4 weeks |
Overtime hours worked for the period ending
1.2.3 …31 |
Rest hours allowed in lieu of the overtime hours worked as in column 9….1.2.3…31 | Remarks | |
| 6 | 7 | 8 | 9 | 10 | 11 |
Back
