Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
FORM F Leave Register
[See rule 37 (iii)
Name of Establishment…………… Place………..
Name and designation of the working journalist…………. Calendar year of service…….
| Duty | Earned leave | ||||||
| Form | To | Balance of leave from preceding year | Due | Availed | Balance | Due | |
| From | To | ||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Leave on medical certificate | Other kinds of leave | Remarks | |||||
| Availed | Balance | Category of leave | Due | Availed | |||
| From | To | From | To | Balance | |||
| 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
