Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
FORM E Service Register
[See rule 37 (ii)]
(1)Name of working journalist……………….
(2)Native place……………………………….
(3)Father’s name and residence………………
(4)Date of Birth………………………………
(5)Educational and other Qualifications……..
(6)Date of first appointment and nature of job……
(7)Date of termination of employment resignation, retirement or death……………..
(8)Reasons for termination…………………..
(9)Personal marks of identification………………………..
(10)Signature of the working journalist…………………….
(11)Signature with date and designation of the employer………………..
| Name of post held | Scale of pay of the post |
Whether
(i)
Apprentice;
(ii) Part-time; (iii) Permanent; (iv) Probationer; (v) Temporary |
Emolument drawn Period | |||
| Pay | Other emoluments | Form | To | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| Signature of working journalist | Signature of the employer or any other officer of the establishment | Reference to any recorded increment, reward or appreciation of the working journalist | |
| 8 | 9 | 10 |
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