Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
ANNEXURES
(Here insert the details of the amount claimed)
FORM D
Register of Employees
[See rule 37 (1)]
Name of establishment…………………… Place…………..
| Date as on 1st of every month | Total number of employees | Total number of working journalists employed | |||
| Category | Number employed | Number who are in receipt of wages in accordance with Central Govt’s Order | Number who are not being paid in accordance with Central Govt’s order and reasons therefore | ||
| 1 | 2 | 3 | 4 | 5 | 6 |
| Names of working journalists who have resigned, retired, etc. | |||
| Name | Designation | Whether retired, resigned, etc. & the date of retirement resignation, etc. | Total amount paid as gratuity and the date of payment made |
| 7 | 8 | 9 | 10 |
