Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
8.Normal working day. –
The number of hours which shall constitute a normal working day for a working journalist exclusive of the time for meals shall not exceed six hours per day in the case of a day shift and five and half hours per day in the case of a night shift and no working journalist shall ordinarily be required or allowed to work for longer than the number of hours constituting a normal working day.