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Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957

37.Maintenance of registers, records and muster rolls. –

Every newspaper establishment shall prepare and maintain the following registers, records and muster-rolls: 

(i)A register of employees in Form D. 

(ii)Service Registers in respect of all working journalists in Form E. 

(iii)Leave Registers in respect of all working journalists in Form F. 

(iv)A muster-roll in Form G: 

Provided that the leave register in Form F and the muster-roll in Form G may not be maintained by the newspaper establishments to which the Minimum Wages Act, 1948 and/ or the Shops and Commercial Establishments Act of the State concerned apply and which are required under those Acts of the rules made thereunder to maintain such or similar forms.]











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