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Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957

35A.Manner of giving notice under section l2 of the Act. –

Notice required to be given under proviso to clause (a) of sub-section (2) of section 12 of the Act shall in Form H and shall be published in the Official Gazette and in leading newspapers.]





Working   Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957 Back






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