Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
3. Payment of gratuity. –
Gratuity shall be paid to a working journalist or, in the case of his death, his nominee or nominees or, if there is no nomination in force at the time of the death of the working journalist, his family, as soon as possible after it becomes due and in any case not later than three months.]
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