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Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957

19.Recording of reason for refusal or postponement of leave. –

If leave is refused or postponed, the competent officer shall record the reasons for such refusal or postponement, as the case may be, and send a copy of the order to the working journalist.





Working   Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957 Back






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