Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
16.Wages for weekly day of rest. –
A working journalist shall be entitled to wages for the weekly day of rest as if he was on duty.
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Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957 16.Wages for weekly day of rest. – A working journalist shall be entitled to wages for the weekly day of rest as if he was on duty. |
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