Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
15.Wages for holidays. –
A working journalist shall be entitled to wages on all holidays as if he was on duty.
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Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957 15.Wages for holidays. – A working journalist shall be entitled to wages on all holidays as if he was on duty. |
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