Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
13.Number of holidays in a year. –
A working journalist shall be entitled to ten holidays in a calendar year.
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
|||
![]() |
![]() |
![]() |
|
![]() |
|||||
![]() |
![]() |
||||||||
![]() |
![]() |
![]() |
|||||||
![]() |
![]() |
||||||||
|
|||||||||
Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957 13.Number of holidays in a year. – A working journalist shall be entitled to ten holidays in a calendar year. |
|||||||||
![]() |
|||||||||
![]() |
|||||||||
![]() |
![]() |
||||||||
![]() |
|
![]() |
![]() |