Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
10.Compensation for overtime work. -
When a working journalist works for more than six hours on any day in the case of a day shift and more than five and-half hours in the case of a night shift lie shall, in respect of that overtime work, be compensated in the form of hours of rest equal in number to the hours for which he has worked overtime