Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
1.Short title –
These rules may be called the Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957.
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Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957 1.Short title – These rules may be called the Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957. |
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