AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Urban Local Bodies (Rehabilitation Assistance) Rules, 2018

2. Definition:-

The words and expressions used in these rules shall have the same meaning as respectively assigned to them as in the Odisha Municipal Services Act, 2016 and rules made thereunder.





Urban Local Bodies (Rehabilitation Assistance) Rules, 2018 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.