The Unique Health Identifier Rules, 2021

Contents
	Unique Health Identifier Rules, 2021
Sections	Particulars
1.	Short title and Commencement
2.	Purpose
3.	Entities allowed for Aadhaar authentication
4.	Authentication User Agency (AUA) or KYC User Agency (KUA)
5.	No denial of health service.- Since use of Aadhaar authentication service for creation of UHID is voluntary, no denial of health service provisioning in default shall be allowed.
6.	Documents permitted for creation of UHID.- The Ministry may by an order in writing allow additional identified documents for creation of UHID and health service delivery.