The Unique Identification Authority of India (Terms and Conditions of Service of Chairperson and Members) Rules, 2016

Contents
	Unique Identification Authority of India (Terms and Conditions of Service of Chairperson and Members) Rules, 2016
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Search-cum-Selection Committee for appointment of Chairperson and Members
4.	Declaration of financial or other interest
5.	Pay
6.	Conveyance allowance
7.	Travelling allowance
8.	Leave travel concession.- The full-time Chairperson shall be entitled to leave travel concession at the same rate as are applicable to a Secretary to the Government of India.
9.	Leave and leave encashment
10.	Sumptuary allowance.- The Chairperson shall not be entitled to sumptuary allowance.
11.	Gratuity and pension
12.	Telephone facility.- The full time Chairperson shall be entitled for telephone facility as are admissible to a Secretary to the Government of India.
13.	Medical facility
14.	Oath of office and secrecy
15.	Residuary provisions
Schedule	Form I
	Form II