The Textile Undertakings (Nationalisation) Claims Rules, 2001

Contents
	Textile Undertakings (Nationalisation) Claims Rules, 2001
Sections	Particulars
1.	Short title and commencement.- These rules may be called the Textile Undertakings (Nationalisation) Claims Rules, 2001.
2.	Definition
3.	Time limit for intimation
4.	Manner of intimation