Tamilnadu Prohibition of Child Marriage Rules, 2009

[30th December 2009]

Contents
Sections	Particulars
1.	Short title.- These rules may be called the Tamil Nadu Prohibition of Child Marriage Rules, 2009.
2.	Definition
3.	Duties and Functions of Child Marriage Prohibition Officer
4.	Filing of the case
5.	Panchayat Level Core Committee
Form I	Child Marriage Incident Report

In exercise of the powers conferred by sub-section (1) of Section 19 of the Prohibition of Child Marriage Act, 2006 (Central Act 6 of 2007), the Governor of Tamil Nadu hereby makes the following Rules, namely:-