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Tamilnadu Prohibition of Child Marriage Rules, 2009

5. Panchayat Level Core Committee.-

A Committee with the following persons to assist the Child Marriage Prohibition Officer:-

Panchayat President : Chairperson
Extension Officer (Social Welfare) : Convener
Village Administrative Officer : Member
Secretary, Panchayat Level Federation of : Member
Self Help Groups Head Master / Senior Teacher(where there is no Head Master) : Member
One Women Ward Member(If more than one Women Ward Member, the Senior most by age) : Member




Tamilnadu Prohibition of Child Marriage Rules, 2009 Back






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