Tamilnadu Prohibition of Child Marriage Rules, 2009
2. Definition.-
(1) In these rules, unless the context otherwise requires,-
(a) "Act" means the Prohibition of Child Marriage Act, 2006 (Central Act 6 of 2007);
(b) "State Government" means the Government of Tamil Nadu:
(2) Words and Expressions used and not defined in these rules but defined in the Act shall have the meaning respectively assigned to them in the Act.
Back
