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Tamil Nadu State Commission for Women (Salaries and Conditions of Service of Chairperson and Members) Rules, 2008

4. Other allowances and conditions of service of Chairperson and Members.-

(1) The Chairperson shall be paid House Rent Allowance of Rupees Two Thousand and Five Hundred per month.

(2) The Chairperson, shall be eligible for office telephone with monthly ceiling of 2500 calls including free calls and also eligible for residential telephone with monthly ceiling of 300 calls including free calls. The Chairperson shall be paid a sum of Rupees One thousand and two hundred per month towards the reimbursement of cell phone call charges for using her cell phone for official purposes.

(3) The Chairperson shall be eligible for Leave Travel Concession on par with Group 'A' Officers of the Government.

(4) The Chairperson and Members shall be eligible for Travelling Allowance and Daily Allowance as per the orders issued in G.O.(Ms)No.551, Finance (Allowances) Department, dated 03.11.2004

(By order of the Governor)

P. M. Basheer Ahamed
Secretary to Government

To
The Works Manager,
Tamil Nadu Government Press, Chennai-79
(For Publication in Tamil Nadu Government Gazette)
The Chairperson,
Tamil Nadu State Commission for Women, Chennai-2
The Member Secretary, Tamil Nadu State Commission for Women,Chennai-2
The Director of Social Welfare, Chennai-2

Copy to

All Heads of the Departments,
All Departments of Secretariat, Chennai-9
SF/SC





Tamil Nadu State Commission for Women (Salaries and Conditions of Service of Chairperson and Members) Rules, 2008 Back






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