Tamil Nadu Marine Fishing Regulation Rules, 1983
[17th August 1983]
| Contents | |
| Sections | Particulars |
| 1. | Short title.- These rules may be called the Tamil Nadu Marine Fishing Regulation Rules, 1983. |
| 2. | Definitions |
| 3. | Registration of Fishing, Vessels |
| 4. | Licensing of fishing vessels |
| 5. | Issue of duplicate licence and duplicate certificate of registration |
| 6. | Regulation of fishing |
| 7. | Change of notified place of berth or anchoring |
| 8. | Returns to be made by owners of registered Fishing Vessels |
| 9. | Impounding of fishing vessel and disposal of seized fish |
| 10. | Enquiry procedure to be followed by adjudicating officer |
| 11. | Fees for supply of copies of documents or orders |
| Form I | Application for Registration |
| Form II | Certificate of Registration |
| Form III | Two Passport size photos to be attached |
| Form IV | Licence for Fishing in the Sea |
| Form V | Application for the issue of Duplicate Licence or Certificate of Registration |
| Form VI | Application for Change of notified place of Berth or Anchoring |
| Form VII | Return form |
