Tamil Nadu Marine Fishing Regulation Rules, 1983

Form VII

(See rule 9 (i) of the Tamil Nadu Marine Fishing Regulation Rules, 1983.)

Return form:

(1)	Registration number			..	..	..
(2)	Licence number and date				..	..
(3)	Return for the quarter ending					..
(4)	Details of the fishing vessel				..	..
(5)	Port from which the boat was operated
(6)	Total number of days of fishing					..
(7)	Type of fishing conducted				..	..
	Trawl		..	..	..	..
	Gill net		..	..	..	..
	Purse seine		..	..	..
	Boat seine.. ..		..	..	..
	Long line		..	..	..	..
(8)	Total quantity of fish landed				..	..
(9)	Important varieties landed				..	..
(10)	Fuel consumption			..	..	..
	Diesel		..	..	..	..
	Oil		..	..	..	..
(11)	Total revenue realised				..	..
(12)	Berthing charges paid				..	..
(13)	Wharfage paid			..	..	..
(14)	Value of ice used for the quarter					..
(15)	Wages to crew		..	..	..	..
(16)	Repair charges:
	(i) For boat		..	..	..	..
	(ii) For nets		..	..	..	..
(17)	Insurance amount remitted and coverage period.
(18)	Cost of any new nets purchased				..
(19)	If the vessel had been idle, the reason for keeping it idle.
	I, hereby declare that the particulars furnished above are true to the best of my knowledge and belief.
Place:
Date:		Signature of the owner of the vessel.