Tamil Nadu Marine Fishing Regulation Rules, 1983
Form III
Two Passport size photos to be attached
Application for a Licence for Fishing in the Sea
[See rule 4(1) of the Tamil Nadu Marine Fishing Regulation Rules, 1983.]
| (1) | Registration No. and date | .. | .. | ||||
| (2) | Name of the applicant | .. | .. | ||||
| (3) | Father' s Name | .. | .. | .. | |||
| (4) | Age | .. | .. | .. | .. | .. | |
| (5) | Permanent Address | .. | .. | .. | |||
| (6) | Type of fishing vessel for which registration is required. | ||||||
| (7) | Licence fee paid with remittance details | ||||||
| (8) | Period for which licence is required | .. | |||||
| (9) | Port where the fishing vessel is to be berthed or anchored. | ||||||
| I, hereby declare that the information furnished above are true to the best of my knowledge and belief. | |||||||
| Place: | Signature / Thumb-impression of the applicant. |
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| Date: | |||||||
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