Tamil Nadu Marine Fishing Regulation Rules, 1983

Form II

Certificate of Registration

[See rule 3(2) of the Tamil Nadu Marine Fishing Regulation Rules, 1983.]

(1)	Name of the owner of the fishing vessel.
(2)	Father' s Name				..	..	..	..
(3)	Age			..	..	..	..	..
(4)	Permanent Address					..	..	..
(5)	Type of fishing vessel for which registration is required.								Mechanised Country Craft Canoe Catamaran.
(6)	Specification of the fishing vessel			..					Steel / Wooden / Fibre Glass / Ferro Cement Length overall / Aluminium.
	Material				..	..	..	..
	Beam	..	..	..	..	..	..	..
	Draught			..	..	..	..	..
	Length of Catamaran						..	..
	Engine make				..	..	..	..
	Horse power			.	..	..	..	..
	Whether provided with winch			..
(7)	Application fee paid and receipt No.
(8)	District in which the registration is required.
(9)	Port where the fishing vessel would be berthed or anchored.
(10)	Registration number					..	..	..
(11)	Date of Registration						..	..
(12)	Office seal of the registering authority.
	I, hereby declare that the information furnished above are true to the best of my knowledge and belief.
	Signature / Thumb-impression of the applicant.
Office Seal.