Tamil Nadu Marine Fishing Regulation Rules, 1983
Form I
Application for Registration
[See rule 3(I) of the Tamil Nadu Marine Fishing Regulation Rules, 1983]
(1) | Name of the applicant | .. | .. | .. | |||
(2) | Father' s Name | .. | .. | .. | .. | ||
(3) | Age | .. | .. | .. | .. | .. | |
(4) | Permanent Address | .. | .. | .. | |||
(5) | Type of fishing vessel for which registration is required. | Mechanised Country Craft Canoe Catamaran. | |||||
(6) | Specification of the fishing vessel | .. | Steel / Wooden / Fibre Glass / Ferro Cement Length overall / Aluminium. | ||||
Material | .. | .. | .. | .. | .. | ||
Beam | .. | .. | .. | .. | |||
Draught | .. | .. | .. | .. | .. | ||
Length of Catamaran | .. | .. | .. | ||||
Engine make | .. | .. | .. | .. | |||
Horse power.. .. | .. | .. | .. | .. | .. | ||
Whether provided with winch | .. | ||||||
(7) | Application fee paid and receipt No. | ||||||
(8) | District in which the registration is required. | ||||||
(9) | Port where the fishing vessel would be berthed or anchored. | ||||||
I, hereby declare that the information furnished above are true to the best of my knowledge and belief. | |||||||
Place: | Signature / Thumb-impression of the applicant. |
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Date: |