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Tamil Nadu Marine Fishing Regulation Rules, 1983

8. Returns to be made by owners of registered Fishing Vessels.

Every owner of a registered fishing vessel shall furnish to the authorised officer at the end of every quarter a return in Form VII. The authorised officer may inspect any registered fishing vessel at any time to verify the accuracy of any return made under this section.





Tamil Nadu Marine Fishing Regulation Rules, 1983 Back






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