Tamil Nadu Marine Fishing Regulation Rules, 1983

11. Fees for supply of copies of documents or orders.-

Every application for the copy of a document or order passed under the Act or these rules shall be accompanied by copy stamp papers of the value of seventy paise each.

The charges for copying shall be calculated as follows:-

Both sides of the copy stamp shall be used. Not more than 175 words may be written on the first (emboss) page of the copy stamp paper and the copying fee for this page shall be 70 paise. Not more than 250 words may be written on the reverse side of the copy stamp paper. Fee for copying on this side shall be 70 paise if the number of words written does not exceed 175 and 90 paise if the number of words written exceeds 175.

Where the reverse side of the copy stamp paper is used adhesive court-fee stamps of the appropriate value shall be affixed at the top right hand corner of the side and space shall be left at the top left hand corner for the endorsement of the copyist.