Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015
Form VIII
Certificate of Structural Stability and Sanitation
I / We further certify that to the best of my / our knowledge and belief, the structural work including sanitation is carried out as per prescribed applicable standards and codes, rules, regulation and stipulations and that the materials used and the workmanship and methodology employed for construction work are of accepted standards and the work is fit for occupation for its intended use.
This certificate is issued on the clear understanding that my / our overall responsibility for the structural stability of the building and its proper structural performance will cease the moment any additions or alterations to the structural frame by accident or due to tampering by the users / occupants for any reasons whatsoever. My / our responsibility will also cease in the event of overloading or lack of proper maintenance of structure or any such act, which is detrimental to the structure. Two sets of final structural drawings executed along with the design data are enclosed herewith.
Sincerely,
Signature of the Structural Design Consultant
Date:
Place:
Cc: The Architect ... Name
P.M. BASHEER AHAMED,
Secretary to Government.