Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015
Form VI
[See rule 4(5) ]
Register for Registration
S. No | Name and Address of the Institution | Contact details of the owner | Name of the hostel or lodging house or home for woman and children | Contact details of the Manager / Resident Manager | Number and Date of Regisration Certification issued | Remarks |
(1) |
(2) |
(3) |
(4) |
(5) |
(6) |
(7) |
Place: | Signature of the Officer |
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Date: | ||||||
Seal: |