Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015

Form V

[See rule 4(4) ]

Certificate of Registration

Proceedings of The District Collector

PRESENT:

Proc. Roc. No.

Date:

Sub:	Collectorate _________________________-______________________ hostel or lodging house or home for women and children - Registration issued under section 12(3) of the Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014 - Order Issued.
Ref:	Application received from________________, dated____________
	*****

ORDER:

_____________________________ hostel or lodging house or home for women and children ___________________________District which has already been registered under__________________ _________________________ Act is now registered under section 12(3) of the Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014 vide Sl. No. _______ / Collectorate / ________ .

District Collector