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Tamil Nadu Dowry Prohibition Rules, 2004

Form V

[See Rule sub-rule (4).]

Form of Application for Renewal of Certificate of Recognition.

1. Name of the Welfare Institution / Organisation :
2. Full Address :
3. Brief account of the achievements during last five years :
4. Name and address of the Head of the institution / Organisation :
5. Certificate No., date and date of expiry :
6. Any other particulars :

Place:

Date:

Signature of the Head of the
Welfare Institution or Organisation.











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