Tamil Nadu Dowry Prohibition Rules, 2004

Form III

[See Rule 5 sub-rule (xiii).]

Notice to Appear before Dowry Prohibition Officer

To

(Name of person against whom complaint has been received and address)

Whereas your attendance is necessary to collect information and gather evidence to a complaint of ..................................(state shortly the alleged offence) you are hereby required to appear in person before the Dowry Prohibition Officer on the day of ..............................at ..................................(time) in the Office of the ...................Place).

Dated the day of 200

Dowry Prohibition Officer
(Office Seal)