Tamil Nadu Dowry Prohibition Rules, 2004
Form II
[See Rule 5 sub-rule (ix).]
Quarterly Progress Report Regarding The Implementation of The Dowry Prohibition Act, 1961
| Sl. No. | Details of Petition / Complaints received. | From whom Name and address. | Nature of Complaints / Petition. | Date of Registration. | Action Taken | Nature of settlement of issue | Dated initials of the Officers | Remarks |
(1) |
(2) |
(3) |
(4) |
(5) |
(6) |
(7) |
(8) |
(9) |
Dowry Probation Officer.
