Tamil Nadu Dowry Prohibition Rules, 2004

Form I

[See Rule 5 sub-rule (iv).]

Register of Complaints/Petitions

Sl. No.	List of Complaints.	Name and address of Petitioner.	Relationship with the married couple.	Date of Marriage fixed or held.	Date of receipt of petition / complaint.	Date of hearing.	Nature of disposal.	Initials of Officer.	Remarks.
(1)	(2)	(3)	(4)	(5)	(6)	(7)	(8)	(9)	(10)