Tamil Nadu Dowry Prohibition Rules, 2004
1. Short title and commencement:-
(1) These rules may be called the Tamil Nadu Dowry Prohibition Rules, 2004.
(2) It shall come into force on the 4th February 2004.
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Tamil Nadu Dowry Prohibition Rules, 2004 1. Short title and commencement:- (1) These rules may be called the Tamil Nadu Dowry Prohibition Rules, 2004. (2) It shall come into force on the 4th February 2004. |
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