AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Tamil Nadu Commission for Protection of Child Rights Rules, 2012

Schedule I

Form I

Tamil Nadu Commission for Protection of Child Rights

Detailed Budget Estimates for the year 201.......

[See rule 12 (7)]

Administration (Expenditure)

Head of Accounts. Actuals for the past three years. Sanctioned estimate for the current year 201... Actuals of last six months i.e., 201... Actuals of last six months current year 201... Revised estimate for the current year 201.... Budget estimate for the next year 201.... Variations between columns 5 & 6. Variations between columns 8 & 9. Explanation for columns 10 & 11.

(1)

(2)

(3)

(4)

(5)

(6)

(7)

(8)

(9)

(10)

(11)

(12)





Tamil Nadu Commission for Protection of Child Rights Rules, 2012 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement