The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Rules, 2007
ANNEXURE - II
[See rule 8(h)]
TITLE FOR FOREST LAND UNDER OCCUPATION
1. Name(s) of holder (s) of forest rights (including spouse):
2. Name of the father/ mother:
3. Name of dependents:
4. Address:
5. Village/gram sabha:
6. Gram Panchayat:
7. Tehsil/ Taluka:
8. District:
9. Whether Scheduled Tribe or Other Traditional Forest Dweller
10. Area:
11. Description of boundaries by prominent landmarks including khasra/ compartment No: This title is heritable, but not alienable or transferable under sub section (4) of section 4 of the Act.
We, the undersigned, hereby, for and on behalf of the Government of (Name of the State)............affix our signatures to confirm the above forest right.
Divisional Forest Officer / Deputy Conservator of Forests |
District Tribal Welfare Officer |
District Collector/ Deputy Commissioner |
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