Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment and Consent) Rules, 2014
Chapter
I General
1.
Short title and commencement.—
These rules may be
called the Right to Fair Compensation and Transparency in Land Acquisition,
Rehabilitation and Resettlement (Social Impact Assessment and Consent) Rules,
2014.
2. They shall come into force
on the date of their publication in the Official Gazette.
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