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The Rashtriya Raksha University Rules, 2020

Contents
Rashtriya Raksha University Rules, 2020
Sections Particulars
1. Short title and commencement
2. Definitions
3. Terms and conditions for nomination of members of the Governing Body
4. Disqualification for being a member of the Governing Body
5. Removal of a member of the Governing Body
6. Meetings of the Governing Body
7. Travelling and other allowances payable to the members of the Governing Body
8. Manner of the functions of the Governing Body




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