Public Liability Insurance Rules, 1991
[GSR 330(E), dated 1st. May, 1991]
In exercise of the powers conferred by section 23 of the Public Liability Insurance Act, 1991, the Central Government hereby makes the following rules, namely:-
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Public Liability Insurance Rules, 1991 [GSR 330(E), dated 1st. May, 1991] In exercise of the powers conferred by section 23 of the Public Liability Insurance Act, 1991, the Central Government hereby makes the following rules, namely:- |
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