Public Liability Insurance Rules, 1991

[GSR 330(E), dated 1st. May, 1991]

Contents
Sections	Particulars
1	Short title and commencement
2	Definitions
3	Application for relief
4	Documents that may be required
5	Powers of Collector
6	Establishment and administration of fund
7	Miscellaneous
8	Directions
9	Manner of giving notice
10	Extent of liability
11	Contribution of owner to the environmental relief fund
Form I	Form Of Application For Compensation
Form II	Form Of Notice
	Foot Notes

In exercise of the powers conferred by section 23 of the Public Liability Insurance Act, 1991, the Central Government hereby makes the following rules, namely:-