Public Liability Insurance Rules, 1991

Foot Notes

1 Substituted for the words "'Fund' means a fund established" by the Public Liability Insurance (Amendment) Rules, 1993, w.e.f. 29-4-1993 .

2 Substituted by the Public Liability Insurance (Amendment) Rules, 1993, w.e.f. 29-4-1993 .

3 Inserted by the Public Liability Insurance (Amendment) Rules, 1991, w.e.f. 20-9-1991 .

4 Inserted by the Public Liability Insurance (Amendment) Rules, 1992, w.e.f. 6-2-1992 .

5 Inserted by the Public Liability Insurance (Amendment) Rules, 1993, w.e.f. 29-4-1993 .