Public Liability Insurance Rules, 1991
1. Short title and commencement
(1) These rules may be called the Public Liability Insurance Rules, 1991.
(2) These rules shall come into force on the date of their publication in the Official Gazette.
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Public Liability Insurance Rules, 1991 1. Short title and commencement (1) These rules may be called the Public Liability Insurance Rules, 1991. (2) These rules shall come into force on the date of their publication in the Official Gazette. |
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