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The Protection of Children from Sexual Offences Rules, 2012
Contents
Protection of Children from Sexual Offences Rules, 2012
Sections
Particulars
1.
Short title and commencement
2.
Definitions
3.
Interpreters, translators and Special educators
4.
Care and Protection
5.
Emergency medical care
6.
Monitoring of implementation of the Act
7.
Compensation
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