AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Private Limited Company and Unlisted Public Limited Company (Buy-back of Securities) Rules, 1999

9. Return to be filed with Registrar

A company, after the completion of the buy-back under these rules, shall file with the Registrar a return in the Form specified at Annexure 'A'.











Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement