Private Limited Company and Unlisted Public Limited Company (Buy-back of Securities) Rules, 1999
11. Register of shares
The company shall maintain a Register of shares bought back by the Company in the Form specified at Annexure 'B'.
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Private Limited Company and Unlisted Public Limited Company (Buy-back of Securities) Rules, 1999 11. Register of shares The company shall maintain a Register of shares bought back by the Company in the Form specified at Annexure 'B'. |
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